Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Meghalaya - Subsection

Section 74(2) in The Meghalaya Co-operative Societies Rules

(2)In case of default the total sum payable shall be realised under Section 83 (1) of the Act.