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Chattisgarh High Court

Dev Kumar Kashyap vs State Of Chhattisgarh And Ors on 1 October, 2021

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                 CRMP No. 341 of 2015

                 Dev Kumar Kashyap Versus State Of Chhattisgarh And Ors.




01.10.2021

Shri Surfaraj Khan, counsel for the petitioner.

Shri S. Verma, Dy. Government Advocate for the State. List after three weeks.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh