Section 71(1)(b) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(1)(b) in The Rajasthan Sales Tax Act, 1994

(b)knowingly prepares or produces false accounts, registers or documents, or knowingly furnishes false returns in relation to his business, or makes a false disclosure or averment in any statement required to be recorded or in any declaration required to be filled under this act or the rules; or

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State of Rajasthan - Subsection

Section 71(1)(b) in The Rajasthan Sales Tax Act, 1994