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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(f)"Integrated Common Entrance Test" (herein after called ICET) means examination conducted for assigning ranking by merit to the candidates for admission into MBA and MCA Courses.