Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(1)(iii) in First Statutes of the University of Udaipur (iii)to declare the result of various examinations conducted by the University on the advice of the Results Committee appointed by the Academic Council;