Chattisgarh High Court
Brijlal Gond And Ors vs The State Of C.G. 6 Wps/3762/2019 Rahul ... on 16 May, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
CRA No. 71 of 2001
Brijlal Gond And Ors. Versus The State Of C.G.
16.05.2019Mr. Adil Minhaj, Advocate for the appellants.
Mr. Washim Miyan, Panel Lawyer for the State. Counsel for the appellants seeks time on the ground that today he could not prepare the case.
As prayed, case is adjourned with this direction that on the next date of hearing counsel for the appellants must ready for argument. List the case after summer vacation.
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(Sharad Kumar Gupta)
Judge
PARUL