Delhi High Court - Orders
Webkul Software Private Limited vs Cedcoss Technologies Private Limited on 19 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1019/2016 & I.A. 9278/2016
WEBKUL SOFTWARE PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sandeep D. Das, Advocate.
versus
CEDCOSS TECHNOLOGIES PRIVATE LIMITED ..... Defendant
Through: Ms. Pranjali Goel, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.09.2022 Learned counsel appearing on behalf of the Defendant seeks an adjournment on the ground that the arguing counsel is in some personal difficulty today, which is opposed by learned counsel for the Plaintiff.
Looking at the personal difficulty of arguing counsel for the Defendant, list on 14.10.2022.
JYOTI SINGH, J SEPTEMBER 19, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.09.2022 15:15:04