Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Dentists Act, 1948

(1)The State Council shall constitute from among its members an Executive Committee consisting of the President and Vice-President ex officio and the Chief Medical Officer of the State or the States concerned by whatever name called, ex officio, and such number of other members elected by the State Council as may be prescribed.