Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 16 in Regulation for the Degree of Doctor of Philosophy (Ph.D.) 16. For all other matters not covers above, the decision of the Research Council base on the recommendations of the Ph.D. Committee shall be final and binding.Annexure I
