Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Sikkim - Subsection Section 38(2) in Sikkim Co-Operative Societies Act, 1978 (2)A person nominated under sub-section (1 shall hold office during the pleasure of the Government.
