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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(1)(a) in The Maharashtra Village Panchayats Act, 1959

(a)the opening balance in the fund and estimated income for the panchayatfor the following [financial year] [These words were substituted for the word 'year' by Maharashtra 36 of 1965, Section 34(1).];