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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(viii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(viii)The sanctioning authority shall maintain two registers namely, (1) Register of Old Age Pensions sanctioned (2) Register of Old Age Pension applications rejected. The entries in the register shall be attested by the sanctioning authority. A copy of the order sanctioning grant of pension shall be endorsed to the Collector, Sub-Treasury Officer.