Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Odisha - Subsection Section 64(1) in The Board's Excise Rules, 1965 (1)It shall be the duty of the licensee to always keep such minimum stock of spirit in the warehouse as the Collector may fix at the beginning of the year or at the time of granting the licence.
