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Punjab-Haryana High Court

Ishwar Singh vs Vijender Singh And Others on 16 July, 2013

              IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH


                          FAO No.2994 of 2011 (O & M)
                          Date of decision:-16.07.2013

Ishwar Singh

                                                ...Appellant

                          Versus

Vijender Singh and others

                                                ...Respondents


CORAM: HON'BLE MR. JUSTICE VIJENDER SINGH MALIK


Present:- None for the appellant.

                Mr. Tara Chand Dhanwal, Advocate
                for respondent No.1.

                Mr. Ravinder Arora, Advocate
                for respondent No.3.

VIJENDER SINGH MALIK J.(Oral)

There is no representation on behalf of appellant. Same was the position on the last date of hearing also. The matter has been passed over twice.

In these circumstances, the appeal is dismissed for want of prosecution.




July 16 2013                          ( VIJENDER SINGH MALIK )
Vijay Asija                                    JUDGE