Punjab-Haryana High Court
Ishwar Singh vs Vijender Singh And Others on 16 July, 2013
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.2994 of 2011 (O & M)
Date of decision:-16.07.2013
Ishwar Singh
...Appellant
Versus
Vijender Singh and others
...Respondents
CORAM: HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present:- None for the appellant.
Mr. Tara Chand Dhanwal, Advocate
for respondent No.1.
Mr. Ravinder Arora, Advocate
for respondent No.3.
VIJENDER SINGH MALIK J.(Oral)
There is no representation on behalf of appellant. Same was the position on the last date of hearing also. The matter has been passed over twice.
In these circumstances, the appeal is dismissed for want of prosecution.
July 16 2013 ( VIJENDER SINGH MALIK ) Vijay Asija JUDGE