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Jammu & Kashmir High Court

Robkar vs Tahir Jandial on 26 August, 2020

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

S. No. 287
A.N List

                 HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU.
                                            *******
             (THROUGH VIDEO CONFERENCING AT SRINAGAR).

                               ROBCR No. 3/2018 in
                               CRMC No. 411/2017
                               IA No. 1/2017


Robkar                                                        ...Petitioner(s)

                               Through: None

                                                   Vs
Tahir Jandial                                                 ...Respondent(s)

                               Through: None

CORAM: Hon'ble Mr. Justice Javed Iqbal Wani, Judge

                                     ORDER

26.08.2020 ROBKAR None appears.

Issue bailable warrants against the person covered under the Robkar to be executed through SSP Jammu for their personal presence on next date of hearing.

Rahul Pant appears on behalf of petitioner. None appears for respondents. Await appearance of counsel for the respondents. Adjourned.

List on 21St September 2020.

(Javed Iqbal Wani) Judge.

Srinagar.

26.08.2020 "Nuzhat"