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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(a) in Himachal Pradesh Board of School Education Act, 1968

(a)Finance Committee consisting of-
(i)the Chairman;
(ii)the Vice-Chairman;
(iii)the Secretary to the Government of Himachal Pradesh in the Department of Education or an officer of that Department not below the rank of an Under Secretary nominated by him;
(iv)the Secretary to the Government of Himachal Pradesh in the Department of Finance or an officer of that Department not below the rank of Deputy Secretary nominated by him; and
(v)two persons nominated by the Board from amongst its members;