Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(1)(a) in The Kerala Value Added Tax Act, 2003

(a)a micro film of a document or the reproduction of the image or images embodied in such micro film (whether enlarged or not); or