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[Cites 0, Cited by 0] [Section 2(74)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(74)(ii) in New Town Kolkata Planning Area (Building) Rules, 2014

(ii)"Educational Building" that is to say, any building used for school, college, library or day care purposes as principal use involving assembly for instruction, education or recreation, incidental to education;