Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 13 September, 2024
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 29124 of 2023
(NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 13-09-2024
Shri Rushil Shukla - Advocate for the petitioner.
Shri Sudarshan Joshi - Govt. Advocate for respondents/State.
Let the defects as pointed out by the Office be removed within a period of one week.
(PRANAY VERMA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 9/17/2024 2:31:24 PM