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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(15) in The Punjab Animal Contagious Diseases Rules, 1953

(15)A breach of any of the above Rules shall be punishable with a fine which may extend in the case of a first conviction to Rs. 100 in the case of a second or subsequent conviction to Rs. 300.Epizootic Lymphangitis. - (1) Regulations (1), (2), (3), (4), (5), (8), (9), (10), (11), (13), (14) and (15), described under Glanders and Farcy shall also apply to this disease.