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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(ix) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(ix)In respect of a minor irrigation system, the Water Users Association shall decide the operational plan, date of release of water which are to be thrown open for irrigation depending upon the storage/inflows into the tank.