Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Restriction on Sugarcane Purchase Order, 1966

(2)A person whose request for grant or renewal of a licence referred to in sub-paragraph (1) is refused shall not be entitled to a permit.