Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1)(b) in Kolkata Municipal Corporation Building Rules, 2009

(b)there is access to the site from any such street by a passage which is not less than nine m. in width at any part;