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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11) in Aligarh Muslim University Act, 1920

(11)to supervise and control the residence and [to regulate the] [Inserted by Act 62 of 1951, s.3] discipline of students of the University, and to make arrangements for promoting their health; [* * *] [The word " and" omitted by Act 62 of 1951 s.3]