Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 264] [Entire Act]

State of West Bengal - Subsection

Section 264(1) in The Calcutta Municipal Corporation Act, 1980

(1)No person shall fraudulently-
(a)alter the index to any meter or prevent any meter from duly registering the quantity of water supplied;
(b)abstract or use water before it has been registered by a meter set up for the purpose of measuring the same.