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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(b) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(b)for regulating by licence, permit or otherwise the storage, movement, transport, distribution, acquisition, use or consumption of any essential commodity;