Delhi High Court - Orders
Ctvn Calcutta Television Network ... vs Cable News Network Inc on 5 September, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Sachin Datta
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 135/2023 and CM APPLs.34305/2023,
34308/2023, 38815/2023
CTVN CALCUTTA TELEVISION NETWORK PRIVATE
LIMITED .....Appellant
Through: Mr. Chaitanya and Mr. Hemant
Sharma, Advs.
versus
CABLE NEWS NETWORK INC. .....Respondent
Through: Ms. Nimrat Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 05.09.2024
1. A request for adjournment is made jointly by both the learned counsel for the parties.
2. At their request, list on 27.02.2025.
VIBHU BAKHRU, J SACHIN DATTA, J SEPTEMBER 05, 2024/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/09/2024 at 04:01:48