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Delhi High Court - Orders

Ctvn Calcutta Television Network ... vs Cable News Network Inc on 5 September, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Sachin Datta

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) (COMM) 135/2023 and CM APPLs.34305/2023,
                                                34308/2023, 38815/2023
                                                CTVN CALCUTTA TELEVISION NETWORK PRIVATE
                                                LIMITED                                  .....Appellant
                                                                 Through: Mr. Chaitanya and Mr. Hemant
                                                                          Sharma, Advs.
                                                                 versus

                                                CABLE NEWS NETWORK INC.                 .....Respondent
                                                             Through: Ms. Nimrat Singh, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 05.09.2024

1. A request for adjournment is made jointly by both the learned counsel for the parties.

2. At their request, list on 27.02.2025.

VIBHU BAKHRU, J SACHIN DATTA, J SEPTEMBER 05, 2024/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/09/2024 at 04:01:48