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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(1) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(1)A member of a society requiring a copy of any of the documents mentioned in sub-section (1) of Section 32, may apply to the society for the same. Every such application shall be accompanied by a deposit of such amount as may be decided by the committee, for recovering the cost of preparing the copies at the rates of 0.15 paise for every 200 words or less. On receipt of the deposit, the society shall issue a receipt for the same.