Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1) in Karnataka Agricultural Produce Marketing Act 1966 (1)[ "Agricultural produce" means the produce or goods specified in the Schedule] [Substituted by Act 17 of 1980 w.e.f. 30.6.1979]
