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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(3)(b) in Maharashtra Cinemas (Regulation) Rules, 1966

(b)[ No touring cinema shall be allowed in the cities of Bombay, Pune, Nagpur, Solapur, Kolhapur and Aurangabad including other cities and towns having a population of fifty thousand and above.