Allahabad High Court
Gaurav Tripathi vs State Of U.P. & Another on 3 February, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 3326 of 2009 Petitioner :- Gaurav Tripathi Respondent :- State Of U.P. & Another Petitioner Counsel :- P.S. Baghel,Arvind Srivastava,Gautam Baghel Respondent Counsel :- C.S.C.,Ashok Khare,B.N. Singh,D.P. Singh,G.K. Singh,H.N. Singh,K.B. Dixit,M.P. Singh,P.R.Maurya,Pankaj Kushwaha,R.C. Tewari,R.N. Singh,Rajiv Mishra,Ramesh Sinha,S. Shekhar,S.C.Kushwaha,S.K. Rai,Sall Kumar Rai,Shailendra,Siddharth Khare,Smt. Archana Singh,Smt. K. Singh,V.K. Singh,V.K.Singh,V.P. Singh,Vikash Mishra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath Pandey,J. List with previous papers before the appropriate Bench. Order Date :- 3.2.2010 A. Verma