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Allahabad High Court

Gaurav Tripathi vs State Of U.P. & Another on 3 February, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 3326 of 2009

Petitioner :- Gaurav Tripathi
Respondent :- State Of U.P. & Another
Petitioner Counsel :- P.S. Baghel,Arvind Srivastava,Gautam Baghel
Respondent Counsel :- C.S.C.,Ashok Khare,B.N. Singh,D.P. Singh,G.K.
Singh,H.N. Singh,K.B. Dixit,M.P. Singh,P.R.Maurya,Pankaj Kushwaha,R.C.
Tewari,R.N. Singh,Rajiv Mishra,Ramesh Sinha,S.
Shekhar,S.C.Kushwaha,S.K. Rai,Sall Kumar Rai,Shailendra,Siddharth
Khare,Smt. Archana Singh,Smt. K. Singh,V.K. Singh,V.K.Singh,V.P.
Singh,Vikash Mishra

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath Pandey,J. List with previous papers before the appropriate Bench. Order Date :- 3.2.2010 A. Verma