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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(5)(a) in West Bengal Apartment Ownership Bye-laws, 1974

(a)The accounts of the aforesaid fund shall be maintained in such manner, as may be directed by the Association from time to time, and be audited within three months from the end of each financial year, by art auditor to be appointed by the Association.