Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 9 in Tripura Lokayukta Act, 2008 9. Bar of investigation against Govt. servant. - Notwithstanding anything contained in any of the provisions of this Act, the Lokayukta shall not investigate any complaint against a Government servant.
