Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29B] [Entire Act] State of Rajasthan - Subsection Section 29B(4) in Rajasthan Co-operative Societies Act, 2001 (4)Where the Board decides to conduct a written examination, it may conduct the same on its own or through an independent agency having suitable expertise and repute.]
