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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Motor Vehicles (Driving) Regulations, 2017

(5)A heavy vehicle or speed restricted vehicle shall be driven in the left lane on a carriageway with several lanes in one direction, except when overtaking an obstruction or a slower moving vehicle:Provided that the driver shall return to the left lane as soon as he is safely past the obstruction or the slower moving vehicle, as the case may be.