Delhi High Court - Orders
Itd Cementation India Limited vs Fernas Construction India Pvt.Ltd on 10 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 691/2018
ITD CEMENTATION INDIA LIMITED ..... Petitioner
Through: Mr.Ashok Mathur, Ms.Priyanjali Yadav,
Advs.
versus
FERNAS CONSTRUCTION INDIA PVT.LTD ..... Respondent
Through: Mr.Anuj Sarma, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 10.01.2019 Counsel for the respondent submits that though the appeal filed by the shareholders of the respondent company before the National Company Law Appellate Tribunal has been dismissed on 19.12.2018, a Special Leave Petition has been filed challenging the said order.
Counsel for the petitioner requests for an adjournment. Re-list on 29th March, 2019.
NAVIN CHAWLA, J JANUARY 10, 2019 RN