Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(34) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(34)to determine standards for admission to the Vishwavidyalaya which may include examination, evaluation or any other method of testing wherever lists of selected candidates are not provided by the "VYAPAM";