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Bombay High Court

The United State & Playing Cara Co vs M/S. Asha Industries & Anr on 26 July, 2019

Author: K.R. Shriram

Bench: K.R. Shriram

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

INTELLECTUAL PROPERTY RIGHTS SUITS NO. 3 OF 1993

  The United State &            Playing Cara Co.                ....Petitioner
              V/S
  M/s. Asha Industries          & Anr.                       ....Respondent

Ms. Rinku Gajria i/b Gajaria and Co. for Plaintiff Mr. Hemant Thadhani i/b M/s. Shantilal and Co. for Defendant CORAM : K.R. SHRIRAM, J DATE : 26th July, 2019 P.C. :

Stand over to 16 August 2019.
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