Bombay High Court
The United State & Playing Cara Co vs M/S. Asha Industries & Anr on 26 July, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTELLECTUAL PROPERTY RIGHTS SUITS NO. 3 OF 1993
The United State & Playing Cara Co. ....Petitioner
V/S
M/s. Asha Industries & Anr. ....Respondent
Ms. Rinku Gajria i/b Gajaria and Co. for Plaintiff Mr. Hemant Thadhani i/b M/s. Shantilal and Co. for Defendant CORAM : K.R. SHRIRAM, J DATE : 26th July, 2019 P.C. :
Stand over to 16 August 2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 05:05:40 :::