Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103A(2)] [Section 103A] [Entire Act] Union of India - Subsection Section 103A(2)(a) in Presidency-towns Insolvency Act, 1909 (a)the order of adjudication is annulled under sub- section (1) of section 21, or