Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 8 in The M.P. State Veterinary Council Rules, 1993

8. Terms and conditions of service of Registrar and other officers and employees.

- The terms and conditions of service of the Registrar and of the other officers and employees appointed by the State Council shall be those applicable to similar State Government officials under the Madhya Pradesh State Service Rules.