Madhya Pradesh High Court
Bhura Chourasiya vs United Briberies Ltd. on 10 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh MP No. 4424 of 2021 (BHURA CHOURASIYA Vs UNITED BRIBERIES LTD.) Jabalpur, Dated : 10-01-2022 Heard through Video Conferencing.
None joined the video conferencing for the petitioner, therefore the case is adjourned.
List after two weeks.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.01.13 11:32:48 IST