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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1) in Information Assistant, Class III, Competitive Examination Rules, 2015

(1)The Board shall cause to prepare a select list of the successful candidates in order of merit on the basis of aggregate marks finally awarded to each candidate in the mains examination and in that order, the Board shall forward the same with its recommendation to the Government.