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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(1)Application for grant of certificate of registration to act as an insurance broker shall be made for any one of the following categories, namely:
(a)direct broker (life)
(b)direct broker (general)
(c)direct broker (life & general)
(d)reinsurance broker
(e)composite broker