Section 8(8)(b) in The Delhi Apartment Ownership Act, 1986

[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8)(b) in The Delhi Apartment Ownership Act, 1986

(b)where an appeal has been preferred under sub-section (4), within sixty days from the date on which the appeal is finally disposed of by the District Court or, where any further appeal is preferred to a higher court, by such higher court,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 8(8)(b) in The Delhi Apartment Ownership Act, 1986