Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1)(b) in Bihar Cinemas (Regulation) Act, 1954 (b)adequate precautions have been taken in the place, in respect of which the licence is to give to provide for the safety of persons attending exhibition therein.