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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(6) in Chhattisgarh Public Distribution System (Control) Order, 2004

(6)The Collector, District Manager of the Chhattisgarh State Civil Supplies Corporation Limited and other designated authority of Collector will ensure further delivery of food grain, sugar and salt to the Fair Price Shop within the first week of the month for which allocation is made.