Orissa High Court
The Chairman & Managing vs Rabindranath Sahoo And on 11 July, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 375 of 2018
The Chairman & Managing
Director, ITDC and Another .... Appellants
Mr. Nitish Kumar Mishra, Advocate
-versus-
Rabindranath Sahoo and
Others .... Respondents
Mrs. K. Roychoudhury, Caveator
CORAM:
JUSTICE JASWANT SINGH
JUSTICE M.S. RAMAN
ORDER (Oral)
Order No. 11.07.2022
09. 1. This matter is taken up through virtual/physical mode.
2. List on 16.08.2022.
(Jaswant Singh) Judge (M. S. Raman) Judge Basudev 11th July, 2022 Cuttack