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State of Punjab - Section
Section 20 in Wild Life (Protection) Punjab Rules, 1975
20. Other licenses.
- There shall be following types of other licenses which shall be issued or renewed, as the case may be, in the form and by the authorities mentioned against each :-| Type of licence | Form | Licensing Authority |
| (a) For a dealer or manufacturer in animal articles trophy oruncured trophy | Form No. 15 | Chief Wild Life Warden |
| (b) Taxidermist | Form No. 17 | Chief Wild Life Warden |
| (c) Dealer in captive animals | Form No. 18 | Chief Wild Life Warden |