Kerala High Court
Shouja Poulose vs Union Of India on 27 November, 2019
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 27TH DAY OF NOVEMBER 2019 / 6TH AGRAHAYANA, 1941
WP(C).No.3340 OF 2012(N)
PETITIONER/S:
SHOUJA POULOSE
AGED 46 YEARS
W/O PAULOSE KURIAKOSE, ANACHIRA HOUSE, KEERAMPARA
P.O., KOTHAMANGALAM-686 681.
BY ADVS.
SRI.BENOY THOMAS
SRI.PAULSON THOMAS
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINSITRY OF HEALTH AND
FAMILY WELFARE, CENTRAL SECRETARIAT, NORTH BLOCK, NEW
DELHI-110 001.
2 INDIAN NURSING COUNCIL
REPRESENTED BY THE SECRETARY, KOTTA ROAD, TEMPLE
LANE, NEW DELHI-110 002.
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF HEALTH,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
4 KERALA NURSES AND MIDWIVES COUNCIL
REPRESENTED BY THE SECRETARY, THIRUVANANTHAPURAM-695
001.
5 ASSOCIATION OF INDIAN UNIVERSITIES
AIU HOUSE, 16, COMRADE INDRAJIT GUPTA MARG (KOTLA
MARG) NEW DELHI-110 002.
6 THE KERALA UNIVERSITY OF HEALTH SCIENCES,
THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN-680001.
7 MAHATMA GANDHI UNIVERSITY,
KOTTAYAM, REPRESENTED BY ITS REGISTRAR, PIN-680001.
8 MAR BASELIOS COLLEGE OF NURSING
KOTHAMANGALAM-686 691, ERNAKULAM DISTRICT.
WP(C).No.3340 OF 2012(N)
2
REPRESENTED BY MANAGER.
R1 BY SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
R1 BY ADV. SRI.P.PARAMESWARAN NAIRASG OF INDIA
R1 BY ASSISTANT SOLICITOR GENERAL
R1 BY ADV. SRI.N.RAGHURAJ, SC, TCMC
R1, R7 BY SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
R7 BY SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
27.11.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.3340 OF 2012(N)
3
JUDGMENT
Dated this the 27th day of November 2019 When this matter was taken up today, the learned counsel for the petitioner submits that his client does not wish to pursue the matter and likes to withdraw this writ petition.
The request of the learned counsel for the petitioner is recorded. This writ petition is dismissed as withdrawn.
Sd/-
ANU SIVARAMAN
Dxy JUDGE
WP(C).No.3340 OF 2012(N)
4
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE MASTERS DEGREE
CERTIFICATE AWARDED TO THE PETITIONER BY THE CITY UNIVERSITY OF NEW YORK IN THE YEAR 1994.
EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE BANGALORE UNIVERSITY DATED 19/03/1990.
EXHIBIT P3 TRUE COPY OF THE CERTIFICATE DATED 15/09/2010.
EXHIBIT P4 TRUE COPY OF THE CERTIFICATE DATED 11/06/2007.
EXHIBIT P5 TRUE COPY OF THE CERTIFICATE ISSUED BY THE EDUCATION DEPARTMENT OF THE UNIVERSITY OF STATE OF NEW YORK REGISTERING THE PETITIONER AS A PROFESSIONAL NURSE.
EXHIBIT P6 TRUE COPY OF THE B.SC NURSING DEGREE CERTIFICATE AWARDED TO THE PETITIONER BY UNIVERSITY OF KERALA.
EXHIBIT P7 TRUE COPY OF THE RANK CERTIFICATE ISSUED TO THE PETITIONER BY UNIVERSITY OF KERALA.
EXHIBIT P8 TRUE COPY OF THE PRE-DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY THE UNIVERSITY OF KERALA IN THE YEAR 1982.
EXHIBIT P9 TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED TO THE PETITIONER BY THE KERALA NURSING AND MIDWIVES COUNCIL REGISTERING HER AS NURSE UNDER THE NURSES AND MIDWIVES ACT 1953.
EXHIBIT P10 TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED TO THE PETITIONER BY THE KERALA NURSING AND MIDWIVES COUNCIL REGISTERING HER AS MIDWIFE UNDER THE NURSES AND MIDWIVES ACT 1953. WP(C).No.3340 OF 2012(N) 5 EXHIBIT P11 TRUE COPY OF THE CERTIFICATION AS A GERONTOLOGICAL NURSE CONFERRED UPON THE PETITIONER IN THE YEAR 2000 BY AMERICAN NURSES CREDENTIALING CENTER.
EXHIBIT P12 A TRUE COPY OF THE EXPERIENCE CERTIFICATE ISSUED BY YONKERS GENERAL HOSPITAL NEW YORK DATED APRIL 12, 2000.
EXHIBIT P13 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 18/04/2000.
EXHIBIT P14 TRUE COPY OF THE BIO DATA OF THE PETITIONER SHOWING HER EDUCATIONAL QUALIFICATIONS, EXPERIENCE, SEMINARS WORKSHOP AND CONFERENCES ATTENDED.
EXHIBIT P15 TRUE COPY OF THE EXPERIENCE CERTIFICATE ISSUED TO THE PETITIONER DATED 02/01/2004.
EXHIBIT P16 TRUE COPY OF THE EXPERIENCE CERTIFICATE ISSUED TO THE PETITIONER DATED 01/11/2010.
EXHIBIT P17 TRUE COPY OF THE PROCEEDINGS OF THE KERALA NURSES AND MIDWIVES COUNCIL DATED 04/12/2006.
EXHIBIT P18 TRUE COPY OF THE PROCEEDINGS OF THE MAR BASELIOS COLLEGE OF NURSING ADDRESSED TO THE REGISTRAR KERALA NURSES AND MIDWIVES COUNCIL DATED 29/03/2007.
EXHIBIT P19 TRUE COPY OF THE LETTER FROM AMR BASELIOS COLLEGE OF NURSING ADDRESSED TO REGISTRAR KERALA NURSES AND MIDWIVES COUNCIL DATED 28/09/2007.
EXHIBIT P20 TRUE COPY OF THE PROCEEDINGS OF REGISTRAR KERALA NURSES AND MIDWIVES COUNCIL DATED 11/06/2009 TO PRINCIPAL OF 8TH RESPONDENT COLLEGE.
EXHIBIT P21 TRUE COPY OF THE PROCEEDINGS OF THE PRINCIPAL OF 8TH RESPONDENT COLLEGE TO THE REGISTRAR KERALA NURSES AND WP(C).No.3340 OF 2012(N) 6 MIDWIVES COUNCIL DATED 01/09/2010.
EXHIBIT P22 TRUE COPY OF THE LETTER GIVEN BY THE PETITIONER TO THE REGISTRAR KERALA NURSES AND MIDWIVES COUNCIL DATED 22/10/2010.
EXHIBIT P23 TRUE COPY OF THE NOTIFICATION ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND PUBLISHED IN GAZETTE DATED 10/03/2008.
EXHIBIT P24 TRUE COPY OF THE PROCEEDINGS OF THE INDIAN NURSING COUNCIL DATED 21/08/2007.
EXHIBIT P25 TRUE COPY OF THE RELEVANT PAGE OF THE TRANSFER CREDIT INFORMATION GIVEN BY THE LEHMAN COLLEGE, CITY UNIVERSITY OF NEW YORK TO THE PETITIONER AND PRODUCED BEFORE THE INDIAN NURSING COUNCIL.
EXHIBIT P26 TRUE COPY OF THE PROCEEDINGS OF THE INDIAN NURSING COUNCIL DATED 12/01/2009.
EXHIBIT P27 TRUE COPY OF THE REPLY SENT BY THE PETITIONER TO THE SECRETARY INDIAN NURSING COUNCIL DATED 11/03/2010.
EXHIBIT P28 TRUE COPY OF THE ANOTHER REPRESENTATION SENT BY THE PETITIONER AND ANOTHER SIMILARLY SITUATED CANDIDATE DATED 24/09/2010 TO THE PRESIDENT OF THE INDIAN NURSING COUNCIL.
EXHIBIT P29 TRUE COPY OF THE REPRESENTATION DATED 10/10/2011 SENT BY THE PETITIONER TO PRESIDENT OF THE INDIAN NURSING COUNCIL.
EXHIBIT P30 TRUE COPY OF THE LETTER FROM PMO TO PETITIONER DATED 08/11/2011.
EXHIBIT P31 TRUE COPY OF LETTER FROM PETITIONER TO PRESIDENT OF INDIAN NURSING COUNCIL DATED 10/11/2010.
WP(C).No.3340 OF 2012(N) 7 EXHIBIT P32 TRUE COPY OF THE LETTER DATED 27/10/2010 ISSUED BY MINISTER OF STATE FOR AGRICULTURE TO THE MINISTRY OF HEALTH GOVERNMENT OF INDIA.
EXHIBIT P33 TRUE COPY OF LETTER DATED 26/10/2010 ISSUED BY THE MINISTRY OF OVERSEAS INDIAN AFFAIRS GOVERNMENT OF INDIA TO THE DIRECTOR, MINISTRY OF HRD GOVERNMENT OF INDIA.
EXHIBIT P34 TRUE COPY OF THE PROCEEDINGS OF THE INDIAN NURSING COUNCIL DATED 12/01/2011.
EXHIBIT P35 TRUE COPY OF THE LETTER ISSUED BY THE INC TO LEHMAN COLLEGE SEEKING CLARIFICATION IN THE MATTER DATED 12/01/2011.
EXHIBIT P36 TRUE COPY OF THE REPLY GIVEN BY THE PETITIONER DATED 20/01/2011.
EXHIBIT P37 TRUE COPY OF ANOTHER LETTER DATED 21/03/2011 SENT TO THE SECRETARY INC BY THE PETITIONER.
EXHIBIT P38 TRUE COPY OR THE REMINDER SENT BY THE PETITIONER DATED 08/08/2011.
EXHIBIT P39 TRUE COPY OF THE LETTER DATED 12/04/2011 ISSUED BY LEHMAN COLLEGE TO THE INDIAN NURSING COUNCIL.
EXHIBIT P40 TRUE COPY OF THE PROCEEDINGS OF THE INDIAN NURSING COUNCIL ADDRESSED TO THE LEHMAN COLLEGE AUTHORITIES DATED 19/08/2011.
EXHIBIT P41 TRUE COPY OF THE PROCEEDINGS OF THE INDIAN MEDICAL COUNCIL ADDRESSED TO THE PETITIONER DATED 26/08/2011.
EXHIBIT P42 TRUE COPY OF THE REPLY GIVEN BY PETITIONER DATED 156/09/2011 TO EXT. P28.
EXHIBIT P43 TRUE COPY OF THE PROCEEDING OF THE WP(C).No.3340 OF 2012(N) 8 INDIAN NURSING COUNCIL DATED 15/09/2011 REFUSING EQUIVALENCY CERTIFICATE.
EXHIBIT P44 TRUE COPY OF THE RELEVANT PORTION OF THE CURRENT INC SYLLABUS OF M.SC NURSING.