Section 17 in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979
17. [ Confiscation of coupons.] [Substituted vide Punjab Government Gazette Extra dated 23.12.1981.]
- The Railway Administration concerned, may confiscate a coupon book on proof that conditions on which it has been issued have not been observed. Before doing so, it should refer the matter to the Secretary and obtain his approval for such confiscation. On such confiscation the value of the Coupon Book shall be refunded to the Secretary.
